|
CHHATTISGARH LEGISLATIVE ASSEMBLY,RAIPUR
Details of Salaries
& Allowances
Amendment Bills Year
2013 Passed by Assembly On 20.03.2013
Speaker/Deputy
Speaker/Leader of Opposition of Chhattisgarh Legislative Assembly
|
S.No.
|
Particulars
|
Speaker
|
Leader of
Opposition
|
Deputy Speaker
|
|
1.
|
Salary
|
Rs. 28000/- Per Month
|
Rs.27000/- Per Month
|
Rs. 25000/- Per Month
|
|
2.
|
Constituency Allowance
|
Rs.27000/- per month
|
Rs.27000/- per month
|
Rs. 27000/- per month
|
|
3.
|
Daily Allowance
|
Rs. 1200/- per day
|
Rs. 1200/- per day
|
Rs.1200/- per day
|
|
|
|
|
|
|
|
Hon'ble Ministers
|
|
S.No.
|
Particulars
|
Chief Minister
|
Ministers
|
State Ministers
|
Parliamentry Secretary
|
|
1.
|
Salary
|
Rs. 30000/-
|
Rs. 27000/-
|
Rs. 25000/-
|
Rs. 20000/-
|
|
2.
|
Constituency Allowance
|
Rs. 27000/-
|
Rs. 27000/-
|
Rs. 27000/-
|
Rs. 27000/-
|
|
3.
|
Daily Allowance
|
Rs. 1200/- per day
|
Rs. 1200/- per day
|
Rs. 1200/- per day
|
Rs. 1200/- per day
|
Details
of Pay, Allowances and facilities provided to Hon’ble Member of Chhattisgarh Legislative
Assembly
|
1.
|
Salary
|
:
|
Rs. 10000.00 per month
|
|
2.
|
Constituency Allowance
|
:
|
Rs. 25000.00 per month
|
|
3.
|
Telephone Allowance
|
:
|
Rs. 3000.00 per month
|
|
4.
|
Orderly Allowance
|
:
|
Rs. 10000.00 per month
|
|
5.
|
Daily Allowance
|
:
|
Rs. 750.00 per day
|
|
7.
|
Medical Allowance
|
:
|
Rs. 4500.00
|
1. Daily Allowance for attendance of Vidhan Sabha and
Committee meetings :
For the days in which a member attend the
meetings of Vidhan Sabha/Committees. In Capital or out of State for such
meetings member entitle additional daily allowance at the rate of Rs. 750.00
per day before a day and after a day of date of such meetings.
2. Vehicle Allowance :
Members are paid @Rs. 10/- per km for attending
meetings of Vidhan Sabha and Committees if he uses vehicle, registered on his
own name.
3. Railway Coupon :
Each members is entitled to avail Railway
coupons worth to Rs. 3,00,000.00 per financial year.
4. Air Journey :
Every member shall entitle for both side Air
Journeys with one person accompanying his subject to condition that fair of
such Air Journeys shall be adjustable in his total entitlement of railway
coupons i.e., Rs. 3,00,000.00 per financial year.
5. Residence facility :
At a rent of Rs. 3/- per day, members are
provided a furnished accommodation in MLA rest house.
6. Provision of Crockery Items in
residence provided in MLA rest house :
Lump sum amount of Rs. 6000.00 per tenure is
provided to each member for purchase of Kitchen crockery items for the use in
residence provided at MLA rest house.
7. Vehicle Loan :
Each member is entitled to avail maximum vehicle
loan of Rs. 10.00 lacs from State Bank of India or any other nationalized
banks, on which from the total payable interest, initially 3% interest shall
be borne by Honble Member while rest interest is payable by State Government
as interest subsidy.
8. Home
Loan :
Each member
is entitled to avail maximum Home loan of Rs. 15.00 lacs from State Bank of
India on which from the total payable interest, initially 2% interest shall
be borne by Honble Member while rest interest is payable by State Government
as interest subsidy.
9. Family Pension :
There shall be paid a pension of rupees 10000.00
per month to the spouse if any of dependent of a member/ex-member for a
period of fifteen years from the date of his death.
10.Journey in Private
Buses of State
Each Member
is entitled to free bus journey with one person accompanying in Private Buses
of State.
|