CHHATTISGARH LEGISLATIVE ASSEMBLY,RAIPUR
Details of Salaries & Allowances being paid to Speaker/Deputy Speaker/Leader of Opposition of Chhattisgarh Legislative Assembly
S.No. |
Particulars |
Speaker |
Leader of Opposition |
Deputy Speaker |
1. |
Salary |
Rs. 1500/- Per Month |
Rs. 1500/- Per Month |
Rs. 1500/- Per Month |
2. |
Constituency Allowance |
Rs. 5000/- per month |
Rs. 5000/- per month |
Rs. 5000/- per month |
3. |
Daily Allowance |
Rs. 767/- per day |
Rs. 767/- per day |
Rs. 750/- per day |
Details of Pay, Allowances and facilities provided to Hon’ble Member of Chhattisgarh Legislative Assembly
1. |
Salary |
: |
Rs. 1500.00 per month |
2. |
Constituency Allowance |
: |
Rs. 5000.00 per month |
3. |
Telephone Allowance |
: |
Rs. 1000.00 per month |
4. |
Orderly Allowance |
: |
Rs. 1000.00 per month |
5. |
Daily Allowance |
: |
Rs. 595.00 per day |
7. |
Medical Allowance |
: |
Rs. 1,650.00 |
1. Daily Allowance for attendance of Vidhan Sabha and Committee meetings :
For the days in which a member attend the meetings of Vidhan Sabha/Committees. In Capital or out of State for such meetings member entitle additional daily allowance at the rate of Rs. 595.00 per day before a day and after a day of date of such meetings.
2. Vehicle Allowance :
Members are paid @Rs. 5/- per km for attending meetings of Vidhan Sabha and Committees if he uses vehicle, registered on his own name.
3. Railway Coupon :
Each members is entitled to avail Railway coupons worth to Rs. 1,25,000.00 per financial year.
4. Air Journey :
Every member shall entitle for both side Five Air Journeys with one person accompanying his subject to condition that fair of such Air Journeys shall be adjustable in his total entitlement of railway coupons i.e., Rs. 1,25,000.00 per financial year.
5. Residence facility :
At a rent of Rs. 3/- per day, members are provided a furnished accommodation in MLA rest house.
6. Provision of Crockery Items in residence provided in MLA rest house :
Lump sum amount of Rs. 5000.00 per tenure is provided to each member for purchase of Kitchen crockery items for the use in residence provided at MLA rest house.
7. Vehicle Loan :
Each member is entitled to avail maximum vehicle loan of Rs. 7.00 lacs from State Bank of India or any other nationalized banks, on which from the total payable interest, initially 4% interest shall be borne by Honble Member while rest interest is payable by State Government as interest subsidy.
8. Telephone Facility :
Every member is provided a telephone in his residence in Capital with a limit of 20 call per day during Session days of Assembly and 10 calls per day for the rest days in addition to the free calls provided by BSNL.
9. Family Pension :
There shall be paid a pension of rupees Five Thousand per month to the spouse if any of dependent of a member/ex-member for a period of ten years from the date of his death.
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